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State of Chattisgarh - Section
Section 4 in Chhattisgarh Rent Control Adaptation Rules, 2016
4. Process fee.
- Process fee payable is as under,-| (i) | Notice to Defendant/Non-applicant | Rs. 5/- each |
| (ii) | For the attachment of movable and immovableproperty | Rs. 10/- each |
| (iii) | For publication of auction | Rs. 10 each |
| (iv) | For the possession of immovable property | Rs. 10/- each |
| (v) | Other purposes, which are not mentioned hereinabove | Rs. 10/- each |