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State of Chattisgarh - Section

Section 4 in Chhattisgarh Rent Control Adaptation Rules, 2016

4. Process fee.

- Process fee payable is as under,-
(i) Notice to Defendant/Non-applicant Rs. 5/- each
(ii) For the attachment of movable and immovableproperty Rs. 10/- each
(iii) For publication of auction Rs. 10 each
(iv) For the possession of immovable property Rs. 10/- each
(v) Other purposes, which are not mentioned hereinabove Rs. 10/- each