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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(3) in Jharkhand Tourism Development and Registration Act, 2015

(3)Every tourism unit operator or travel agent or guide or adventure sports operator shall supply statistical data regarding inflow of tourists, the employees employed by the unit concerned and any other information as directed by the department by the tenth of each following month to the prescribed authority.