Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 102 in Grama Panchayats Rules, 1968 102. The Cash Book of the Grama Panchayat and the cash balance including the Post Office Savings Bank pass book, if any, shall be made available for inspection at any reasonable time to all inspecting authorities and auditors appointed under the Act.
