Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 399(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)to provide any record, correspondence, plan or other document in his possession or under his control ; and