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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(5)(e) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(e)The Election Officer shall provide the Presiding Officer of the polling station at which such continuation poll is held with the sealed packet containing the marked copy of the electoral roll, ballot-boxes and such other material required for the poll.