Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 13 in The Assam Cinemas (Regulation) Rules, 1960

13. Fees for temporary open air cinemas.

- A fee of Rs. 50 shall be levied for every month or part thereof for the period for which each temporary open air cinema is valid.A fee of Rs. 5 shall be payable for a duplicate copy of the licence.