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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(1)(b) in Uttar Pradesh Value Added Tax Act, 2008

(b)the persons belonging to the Uttar Pradesh Trade Tax Services or the Uttar Pradesh Commercial Tax Services who hold or have held a post not below the rank of Joint Commissioner: