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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(ii) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(ii)being the owner or occupier of a protected monument, contravenes an order made under sub-section (1) of section 8 or under sub-section (1) of section 9, or