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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010

(a)The Courier packages containing the imported goods shall not be dealt with in any manner except as may be directed by the Commissioner of Customs;