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Bombay High Court

The State Of Maharashtra And Anr vs Bhagwan Ambaji Sonawane (Died) Thr Lrs ... on 17 February, 2020

Author: K.K.Sonawane

Bench: K.K.Sonawane

                                    {1}               CA 12377 OF 2019 & ORS


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

               65 CIVIL APPLICATION NO.12377 OF 2019
                         IN FAST/27971/2019

                  THE STATE OF MAHARASHTRA AND ANR
                                  VERSUS
                      BHIMRAO SHRIRANG SONAWANE
                                     ...
               WITH CA/12378/2019 IN FAST/27971/2019
               WITH CA/12379/2019 IN FAST/28026/2019
               WITH CA/12380/2019 IN FAST/28026/2019
               WITH CA/12381/2019 IN FAST/28022/2019
               WITH CA/12382/2019 IN FAST/28022/2019
               WITH CA/12383/2019 IN FAST/28017/2019
               WITH CA/12384/2019 IN FAST/28017/2019
                                     ...
                AGP for Applicants-State : Mr.S.N.Morampalle
                                     ...

               66 CIVIL APPLICATION NO.12407 OF 2019
                         IN FAST/29956/2019

                  THE STATE OF MAHARASHTRA AND ORS
                                 VERSUS
                   BASWARAJ DHONDIRAM GANGAPURE
                                    ...
               WITH CA/12408/2019 IN FAST/29956/2019
               WITH CA/12409/2019 IN FAST/30085/2019
               WITH CA/12410/2019 IN FAST/30085/2019
               WITH CA/12411/2019 IN FAST/30076/2019
               WITH CA/12412/2019 IN FAST/30076/2019
               WITH CA/12413/2019 IN FAST/30073/2019
               WITH CA/12414/2019 IN FAST/30073/2019
               WITH CA/12415/2019 IN FAST/30082/2019
               WITH CA/12416/2019 IN FAST/30082/2019
               WITH CA/12417/2019 IN FAST/30079/2019
               WITH CA/12418/2019 IN FAST/30079/2019
               WITH CA/12419/2019 IN FAST/30088/2019
               WITH CA/12420/2019 IN FAST/30088/2019
                                    ...
                 AGP for Applicants-State : Mr.P.M.Kulkarni
                                    ...




::: Uploaded on - 18/02/2020                 ::: Downloaded on - 10/06/2020 08:10:31 :::
                                      {2}                 CA 12377 OF 2019 & ORS


                                   CORAM :       K.K.SONAWANE, J.
                                   DATE:         17th February, 2020

 PER COURT:-


1. This Court under order dated 11.10.2019, granted interim relief of stay to the execution and implementation of the impugned Judgments and awards passed by the learned Reference Court subject to deposit of entire decreetal amount in this Court on or before 13.02.2020. But, it appears that there is no response received from the concerned Department of the Acquiring Body.

2. Learned AGP seeks time to take instructions from the concerned Department about progress for depositing the decreetal amount in this Court.

3. In view of aforesaid submission, stand over to 09.03.2020.

( K.K.SONAWANE ) JUDGE SPT ::: Uploaded on - 18/02/2020 ::: Downloaded on - 10/06/2020 08:10:31 :::