Madhya Pradesh High Court
Halke Yadav vs The State Of Madhya Pradesh on 29 November, 2021
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-51558-2021 The High Court Of Madhya Pradesh MCRC No. 51558 of 2021 (HALKE YADAV Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 29-11-2021 List along with CRR No.156/2021 in next week.
(VIJAY KUMAR SHUKLA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2021.11.29 17:11:31 IST