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Madhya Pradesh High Court

Halke Yadav vs The State Of Madhya Pradesh on 29 November, 2021

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 MCRC-51558-2021 The High Court Of Madhya Pradesh MCRC No. 51558 of 2021 (HALKE YADAV Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 29-11-2021 List along with CRR No.156/2021 in next week.

(VIJAY KUMAR SHUKLA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2021.11.29 17:11:31 IST