Himachal Pradesh High Court
Narender Singh & Anr. vs Hrtc & Anr. on 25 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Narender Singh & Anr. Vs HRTC & Anr.
CWP No.5279 of 2022 25.08.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the .
petitioners.
Ms. Reeta Thakur, Advocate, for the respondents.
Notice. Ms. Reeta Thakur, learned Standing Counsel, appears and waives service of notice on behalf of the respondents and seeks time to file reply.
Stand over for four weeks.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
August 25, 2022 Judge
R.Atal
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