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[Cites 0, Cited by 0] [Section 202(14)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(14)(iv) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(iv)an officer who falls sick during a course shall relinquish acting rank under clause (c) of sub-regulation (13); but it may be restored to him with effect from the date of relinquishment if he subsequently returns and completes the course.