Punjab-Haryana High Court
The Food Corporation Of India vs The Municipality Malout And Others on 2 July, 2013
Author: Paramjeet Singh
Bench: Paramjeet Singh
CWP No.12028 of 1990 -1 -
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.12028 of 1990
Date of decision: 2.7.2013
The Food Corporation of India
...Petitioner
Versus
The Municipality Malout and others
...Respondents
CORAM: HON'BLE MR.JUSTICE PARAMJEET SINGH
Present: None
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Paramjeet Singh, J. (Oral)
A careful perusal of the file goes to show that even on the last date of hearing, none had caused appearance on behalf of petitioner. Today also none has appeared on behalf of petitioner.
Dismissed for non-prosecution.
2.7.2013 (PARAMJEET SINGH) Brij JUDGE