Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Kerala - Subsection

Section 109(2)(xxviii) in Kerala Cooperative Societies Act, 1969

(xxviii)the conditions subject to which the assets of a society shall vest in a liquidator and the procedure to be adopted in the winding up a society;