Section 5(2)(c) in The U.P. Participatory Irrigation Management Act, 2009

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(c)A water users' association at minor or distributary level shall perform the following additional functions in the area of its operation:-

(i)to carry out annual maintenance and repairs of the irrigation system in its charge before commencement of each irrigation season;

(ii)to implement special maintenance and repairs of the irrigation system in its charge;

(iii)to monitor and coordinate the activities of the lower level water users' associations.

Legal Document View