Himachal Pradesh High Court
Abhishek Sharma & Others vs State Of H.P. & on 17 November, 2025
Author: Virender Singh
Bench: Virender Singh
Abhishek Sharma & Others versus State of H.P. & .
Others Cr.MMO No.1153 of 2024 17.11.2025 Present: Ms. Ranjna Sharma, Advocate, vice Mr. Vikas Rathore, Advocate, for the petitioners. Mr. Tejasvi Sharma & Mr. Mohinder Zharaick, of Additional Advocates General, with Ms. Ranjna Patial, Deputy Advocate General, for the respondent.
rt In view of the request made by learned vice counsel appearing for the petitioners, list on 15th December, 2025.
(Virender Singh) Judge November 17, 2025 (ps) ::: Downloaded on - 05/12/2025 22:10:24 :::CIS