Allahabad High Court
Smt. Seema Devi And Others vs Haribansh And Others on 30 March, 2022
Author: Ajai Tyagi
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 3806 of 2007 Appellant :- Smt. Seema Devi And Others Respondent :- Haribansh And Others Counsel for Appellant :- Hari Pratap Gupta Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Sri Ankur, learned Advocate has sought adjournment on the ground of illness.
List on 11.4.2022.
Order Date :- 30.3.2022 Mukesh