Section 111(2)(d) in Manipur Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Manipur - Subsection

Section 111(2)(d) in Manipur Goods and Services Tax Act, 2017

(d)subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872, requisitioning any public record or document or a copy of such record or document from any office;

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State of Manipur - Subsection

Section 111(2)(d) in Manipur Goods and Services Tax Act, 2017