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Supreme Court - Daily Orders

F. Afsar vs Tamil Nadu Wakf Board on 29 January, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.58                         COURT NO.15                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

            Petition(s) for Special Leave to Appeal (C) No(s).5161-5163/2023

     (Arising out of impugned final judgment and order dated 25-01-2023
     in CRP No.964/2022, CRP No.1311/2022 and CRP No.1333/2022 passed by
     the High Court of Judicature at Madras)

     F. AFSAR & ORS.                                                Petitioner(s)

                                               VERSUS

     TAMIL NADU WAKF BOARD & ORS.                                   Respondent(s)

     (IA   No.60898/2023   -   APPROPRIATE   ORDERS/DIRECTIONS  AND   IA
     No.53293/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
     IA No. 53295/2023 - EXEMPTION FROM FILING O.T., IA No.57905/2023 -
     STAY APPLICATION AND IA No.62107/2023 - VACATING STAY)

     Date : 29-01-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)            Ms. Manjeet Chawla, AOR
                                  Mrs. Usha Pant Kukreti, Adv.

     For Respondent(s)            Mr. Anoop Prakash Awasthi, AOR

                                  Mr. G.Sivabalamurugan, AOR
                                  Mr. Selvaraj Mahendran, Adv.
                                  Mr. C. Adhikesavan, Adv.
                                  Mr. Sumit, Adv.
                                  Mr. P.V. Harikrishnan, Adv.

                                  Mr. V. Balaji, Adv.
                                  Mr. S. Haja Mohideen Gisthi, Adv.
                                  Mr. Atul Sharma, Adv.
                                  Mr. Asaithambi Msm, Adv.
                                  Mr. Nizamuddin, Adv.
                                  Mr. S. Devendran, Adv.
                                  Mr. A. Krishna Kumar, Adv.
                                  Ms. Astha Tyagi, Adv.
                                  Mr. Rakesh K. Sharma, AOR
Signature Not Verified

Digitally signed by
RAVI ARORA
Date: 2024.01.30
                                  Mrs. V Mohana, Sr. Adv.
17:26:13 IST
Reason:                           Mr. Vijay Kumar, AOR
                                  Mr. Karthik Sundar, Adv.


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                    Ms. Bhavya Pandey, Adv.
                    Ms. Sneha Botwe, Adv.

                    Mr. Ravishankar, Adv.
                    Mr. P. Ravishankar Rao, Adv.
                    Mr. Taslim Arif, Adv.
                    Ms. Aswathi M.K., AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

1. The learned counsel for the petitioners seeks time.

2. List after four weeks.

  (RAVI ARORA)                                       (MAMTA RAWAT)
COURT MASTER (SH)                                  COURT MASTER (NSH)




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