Supreme Court - Daily Orders
F. Afsar vs Tamil Nadu Wakf Board on 29 January, 2024
Bench: Bela M. Trivedi, Pankaj Mithal
ITEM NO.58 COURT NO.15 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5161-5163/2023
(Arising out of impugned final judgment and order dated 25-01-2023
in CRP No.964/2022, CRP No.1311/2022 and CRP No.1333/2022 passed by
the High Court of Judicature at Madras)
F. AFSAR & ORS. Petitioner(s)
VERSUS
TAMIL NADU WAKF BOARD & ORS. Respondent(s)
(IA No.60898/2023 - APPROPRIATE ORDERS/DIRECTIONS AND IA
No.53293/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 53295/2023 - EXEMPTION FROM FILING O.T., IA No.57905/2023 -
STAY APPLICATION AND IA No.62107/2023 - VACATING STAY)
Date : 29-01-2024 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Ms. Manjeet Chawla, AOR
Mrs. Usha Pant Kukreti, Adv.
For Respondent(s) Mr. Anoop Prakash Awasthi, AOR
Mr. G.Sivabalamurugan, AOR
Mr. Selvaraj Mahendran, Adv.
Mr. C. Adhikesavan, Adv.
Mr. Sumit, Adv.
Mr. P.V. Harikrishnan, Adv.
Mr. V. Balaji, Adv.
Mr. S. Haja Mohideen Gisthi, Adv.
Mr. Atul Sharma, Adv.
Mr. Asaithambi Msm, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Devendran, Adv.
Mr. A. Krishna Kumar, Adv.
Ms. Astha Tyagi, Adv.
Mr. Rakesh K. Sharma, AOR
Signature Not Verified
Digitally signed by
RAVI ARORA
Date: 2024.01.30
Mrs. V Mohana, Sr. Adv.
17:26:13 IST
Reason: Mr. Vijay Kumar, AOR
Mr. Karthik Sundar, Adv.
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Ms. Bhavya Pandey, Adv.
Ms. Sneha Botwe, Adv.
Mr. Ravishankar, Adv.
Mr. P. Ravishankar Rao, Adv.
Mr. Taslim Arif, Adv.
Ms. Aswathi M.K., AOR
UPON hearing the counsel the Court made the following
O R D E R
1. The learned counsel for the petitioners seeks time.
2. List after four weeks.
(RAVI ARORA) (MAMTA RAWAT)
COURT MASTER (SH) COURT MASTER (NSH)
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