Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(1)(g) in The Delhi Co-operative Societies Rules, 2007 (g)A list of promoters members who have contributed to the share capital together with the amount contributed by each of them, and the entrance fee paid by them;