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Kerala High Court

Jeeworth Jos T vs The State Of Kerala on 5 February, 2025

WP(C) No.19936/2024                           1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
            Wednesday, the 5th day of February 2025 / 16th Magha, 1946
                      IA 01/2025 IN WP(C) NO. 19936 OF 2024
   APPLICANTS/RESPONDENTS 1 TO 4 IN WP(C):

      1. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
      2. THE DIRECTOR GENERAL OF EDUCATION, DIRECTORATE OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM.
      3. THE DEPUTY DIRECTOR OF EDUCATION, SECOND FLOOR, CIVIL STATION,
         AYANTHOL, THRISSUR, KERALA , PIN - 680003
      4. THE DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT EDUCATIONAL
         OFFICER, THRISSUR , PIN - 680001

   RESPONDENTS/PETITIONER & RESPONDENTS NO.5 & 6 IN WP(C):

      1. JEEWORTH JOS T, AGED 37 YEARS, S/O. T.A.JOS, [FULL TIME MENIAL, ST
         GEORGE HIGHER SECONDARY SCHOOL, PUTTEKKARA, MUNDUR, ANJUR, THRISSUR
         680541] THALAKKOTTURE HOUSE, NHAMANGHAT P.O., VYLATHUR THRISSUR
         DISTRICT , PIN - 679563
      2. THE MANAGER, ST GEORGE'S HIGHER SECONDARY SCHOOL PUTTEKKARA, MUNDUR,
         ANJUR, THRISSUR , PIN - 680541
      3. SMT.STALY N.D. OFFICE ATTENDANT, ST GEORGE'S HIGHER SECONDARY
         SCHOOL, PUTTEKKARA, MUNDUR, ANJUR, THRISSUR , PIN - 680541

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the order dated 19.06.2024 in WP(C) No.19936/2024 by a
   further period of two months from 16.12.2024.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MANU GOVIND, AYESHA MARIA JOHN, K.T.BOSCO, Advocates for R1 in
   IA/petitioner in WP(C), GOVERNMENT PLEADER for APPLICANTS in
   IA/RESPONDENTS 1 TO 4 IN WP(C) , SRI. BALAGANGADGARAN UNIKKAT,Advocate for
   R2 in IA/ R5 in WP(C) and of M/S K T THOMAS,NIKHIL BERNY Advocates for R3
   in IA/R6 in WP(C), the court passed the following:
                                      ORDER

Allowed. The period fixed by this court shall stand extended by two months from 16/12/2024.

Post on 17.02.2025.

Sd/- ZIYAD RAHMAN A.A. JUDGE 05-02-2025 /True Copy/ Assistant Registrar