Madhya Pradesh High Court
M/S Jay Pee Rewa Cement vs Government Of India on 4 September, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 WP-6709-2011 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6709 of 2011 (M/S JAY PEE REWA CEMENT Vs GOVERNMENT OF INDIA AND OTHERS ) WP/10657/2016 Dated : 04-09-2025 Parties through their respective counsel.
The matter is to be heard finally. List before the regular bench which has roster to hear and decide this matter on 8.9.2025 at top of the list.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 04-09-2025
18:20:13