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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(vi) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vi)to transfer or accept transfers of any movable or immovable property on behalf of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.]: