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[Cites 0, Cited by 0] [Section 62(11)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(11)(a) in Bihar Factories Rules, 1950

(a)"Class A fire". - (a) Fire due to combustible materials such as wood, textiles, paper, rubbish and the like-
(i)"Light hazard". - Occupancies like offices, assembly halls, canteens, restrooms, ambulance room and the like;
(ii)"Ordinary hazard."-Occupancies like saw mills, carpentary shop, small timber yards, book binding shops engineering workshop and the like;
(iii)"Extra Hazard". - Occupancies like large timber yards godowns storing fibrous materials, flour mills, cotton mills, jute mills, large wood working factories and like;