Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11D(1)] [Section 11D] [Entire Act] State of Punjab - Subsection Section 11D(1)(iii) in Chandigarh (Sale of Sites and Buildings) Rules, 1960 (iii)where the site has been resumed for breach of any conditions of sale, the breach has been remedied and conditions fulfilled.