Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(a) in The Punjab Municipal Act, 1999 (a)shall be deemed to be a Class 'A' smaller urban area, or a Class 'B' smaller urban area, or a Class 'C' smaller urban area, as the case may be, classified under this Act; and
