Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 87 in Police Regulations, Calcutta, 1968

87. Emergency out-fit. (Section 3, Bengal Act II of 1866) (Section 9, Bengal Act IV of 1866). - An emergency tool out-fit is available at the Armoury at Police Headquarters. This out-fit contains implements for breaking down doors and sawing bars and includes crowbars, hammers, hatchets, saws and rubber gloves. The out-fit shall be sent by a lorry to any place in Calcutta or its suburbs on receipt of a telephone message from an officer not below the rank of a Sub-Inspector.

If officers below the rank of a Sub-Inspector require the emergency outfit they shall submit a requisition in writing.