Section 4(2)(b) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

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Section 4(2)(b) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(b)in respect of Non-Linked Business,-

(i)Form NLB-1;

(ii)Form NLB-2;

(iii)Form DD;

(iv)Form DDD;

(v)Form DDDD;

(vi)Form IA;