Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 570] [Entire Act]

State of Uttar Pradesh - Subsection

Section 570(i) in Rules under the United Provinces Excise Act, 1910

(i)Form S.T. I to tap tree and draw Nira therefrom for the manufacture of Gur or other similar product which is not an intoxicant.