Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 40 in The Goa Medical Council Rules, 1995 40. Resignation of member. - A member may resign at any time by a notice in writing to the President. Such resignation shall take effect from the date on which it is accepted by the President.
