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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(5) in The Chhattisgarh Co-operative Societies Rules, 1962

(5)[ If a candidate files more than one nomination paper for any post, then all the nomination papers shall be scrutinized by the Returning Officer and the candidate shall be entitled to contest the election on the basis of any valid nomination paper.] [Substituted by notification No. F-5-7-94-XV-1, dated 21-7-95.]