Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in West Bengal Trade Unions Rules, 1998 21. Rejection of certain claims and objections. - Any claim or objection which is not lodged within the period or in the form and manner specified herein shall be rejected by the Returning Officer.
