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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(b) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(b)"Agricultural Use" means the use of any land or part thereof for farming, horticulture, piggery, poultry farming, sericulture and all legitimate uses incidental thereto;