Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000 17. Other law not affected. - The provisions of this Act are in addition to and not in derogation of the provisions of any other law for the time being in force.
