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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(2)(ii) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(ii)a Subordinate Judges Court or a Dis- Rupees one hundred if the value of trict Court- plaintiffs share is less than Rs. 10,000. Rupees two hundred if the value is not less than Rs. 10,000.