Section 109 in Rajasthan Co-operative Societies Rules, 2003
109. Communication or order, decision or award.
Any order, decision or award required to be communicated under the Act or these rules, unless otherwise specifically provided in the Act or these rules, be posted to the last address, of the party as given by the party under certificate of posting and under intimation to the society with instructions to display a copy thereof on its notice board.
