Rajasthan High Court - Jaipur
Shree Ram College Of Para Medical ... vs The Rajasthan Para Medical Council on 10 February, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6192/2019
Shree Ram College Of Para Medical Sciences, Managed By
Gayatri Vidhyapeeth, Registration No. 713/jpr/2000-2001) Shree
Ram College Of Para Medical Sciences, 46, Vivek Vihar, Post
Kanota, Jaipur-302004, Rajasthan, Through Its
Chairmen/secretary Dr. R.d. Sharma, S/o Shri K.g. Sharma,
Aged About 59 Years, , R/o Plot No. B-137, Sethi Colony, Jaipur,
Rajasthan.
----Petitioner
Versus
The Rajasthan Para Medical Council, Through Its Registrar, House
No. 6, Everest Colony, Near Apex Mall, Lal Kothi, Tonk Road,
Jaipur, Rajasthan.
----Respondent
For Petitioner(s) : Mr. Rishi Raj Maheshwari on behalf of
Mr. Himanshu Jain
For Respondent(s) : Mr. Bharat Saini, Dy. G.C.
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
10/02/2020
Amended causetitle filed by the petitioner is taken on record.
After arguing for sometime, counsel for the petitioner wants
to withdraw this writ petition.
Counsel further submits that the petitioner has filed an
appeal under Section 30 of the Rajasthan Para Medical Council
Act, 2012 against the order dated 06.03.2019 which is still
pending.
Counsel further submits that the Appellate Authority be
directed to decide the appeal within a period of one month.
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(2 of 2) [CW-6192/2019]
Counsel for the respondent has no serious objection to the
submission made by counsel for the petitioner.
The present writ petition stands disposed of with a direction to the Appellate Authority to decide the pending appeal preferably within a period of two months.
All the pending applications stand disposed of.
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