Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(g) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(g)to advance loans to the Board on such terms and conditions, as may be mutually agreed upon between the Board and the Committee;