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State of Tamilnadu - Section

Section 318 in Chennai City Municipal Corporation Act, 1919

318. Registration or closing of ownerless places for disposal of dead.

- If it appears to the commissioner that there is no owner or person having the control of any place used for burying, burning, or otherwise disposing of the dead, he shall assume such control and register such place, or may, with the sanction of the council, close it.