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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(1)(a) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(a)facilities for persons with disabilities at bus stops, railway stations and airports conforming to the accessibility standards relating to parking spaces, toilets, ticketing counters and ticketing machines ;