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[Cites 0, Cited by 0] [Section 117(3)] [Section 117] [Entire Act]

State of West Bengal - Subsection

Section 117(3)(b) in The West Bengal Panchayat Act, 1957

(b)an Adhyaksha, Upadhyaksha, Pradhan, Upa-Pradhan, Vicharak or Pradhan Vicharak of a Nyaya Panchayat', or