Gauhati High Court
Jitul Deka vs The State Of Assam And 11 Ors on 19 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
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GAHC010140832019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 38/2019
1:JITUL DEKA
GENERAL SECRETARY, ASOMIYA YUVA MANCHA, S/O. SRI KARUNA
DEKA, R/O. AT TELECOM, KUNJA COMMERCIAL COMPLEX, MALIGAON,
GUWAHATI, ASSAM, PIN-781012.
VERSUS
1:THE STATE OF ASSAM AND 11 ORS.
REP. BY CHIEF SECRETARY, GOVT. OF ASSAM, DISPUR, GUWAHATI.
2:THE UNION OF INDIA REP. BY SECRETARY MINISTRY OF
ENVIRONMENT AND FOREST PARYAVARAN BHAWAN C.G.O. COMPLEX
LODHI ROAD NEW DELHI-110003.
3:THE CHIEF CONSERVATOR OF FOREST REGIONAL OFFICE MINISTRY OF
ENVIRONMENT AND FOREST (NEZ) UPLAND ROAD LAITMUKHRAH
SHILLONG-793003.
4:THE SECRETARY
DEPTT. OF ENVIRONMENT GOVT. OF ASSAM GUWAHATI.
5:THE CHIEF CONSERVATOR OF FOREST (T) CENTRAL ASSAM CIRCLE
BASISTHA FOREST COMPLEX GUWAHATI-781029.
6:THE DY. COMMISSIONER
KAMRUP METROPOLITAN DISTRICT GUWAHATI.
7:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE KAMRUP GUWAHATI.
8:THE GUWAHATI DEVELOPMENT AUTHORITY REP. BY THE
COMMISSIONER AND SECY. JANATA BHAVAN (D) BLOCK 2ND FLOOR
DISPUR GUWAHATI-06.
9:THE GUWAHATI MUNICIPAL CORPORATION
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REP. BY THE COMMISSIONER PAN BAZAR GUWAHATI
10:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
REP. BY THE COMMISSIONER BHANGAGARH GUWAHATI.
11:SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
A COMPANY INCORPORATED UNDER THE COMPANIES ACT 1956 HAVING
ITS REGD. OFFICE AT PLOT NO.X-1 2 AND 3 BLOCK- EP SALT LAKE CITY
SECTOR V P.O. SECH BHAWAN P.S. ELECTRONIC COMPLEX KOLKATA-
700091.
12:THE CENTRAL BUREAU OF INVESTIGATION REP. BY THE DIRECTOR
BLOCK NO.3 CGO COMPLEX LODHI ROAD NEW DELHI-110003
Advocate for the Petitioner : MR K CHOUDHURY
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C) 7397/2018
1:SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
A COMPANY INCORPORATED UNDER THE COMPANIED ACT 1956 HAVING
ITS REGD. OFFICE AT PLOT NO. X-1 2 AND 3 BLOCK- EP SALT LAKE CITY
SECTOR V P.O. SECH BHAWAN P.S. ELECTRONIC COMPLEX KOLKATA-
700091 REP. BY SRI NAYAN BASU PROJECT HEAD
VERSUS
1:THE STATE OF ASSAM AND 4 ORS.
REP. BY ADDL. CHIEF SECY. GOVT. OF ASSAM REVENUE DEPTT.
DISPUR GHY
2:THE COMM. AND SECY. GOVT. OF ASSAM
REVENUE DEPTT. DISPUR GHY
3:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT GHY
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE KAMRUP GHY
5:THE GUWAHATI DEVELOPMENT DEPTT. REP. BY THE COMM. AND SECY.
JANATA BHAVAN D BLOCK DISPUR GHY-6
Advocate for the Petitioner : DR. A SARAF
Advocate for the Respondent : GA ASSAM
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-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 19-02-2020 (Ajai Lamba, C.J.) Mr. A. Goyal, learned counsel appearing for respondent No.11 prays for an adjournment to file affidavit-in-opposition. It has been pleaded that bulky documents have been received, which require processing.
List on 26.03.2020.
JUDGE CHIEF JUSTICE Comparing Assistant