Supreme Court - Daily Orders
M/S. Dynamic Continental Pvt. Ltd. (Now ... vs Uco Bank on 22 April, 2016
Bench: S.A. Bobde, Adarsh Kumar Goel
ITEM NO.24 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).31588/2015
(Arising out of impugned final judgment and order dated 13/10/2015
in CM No.22841/2015 in RFA (OS) No.38/2011, passed by the High
Court Of Delhi At New Delhi)
M/S. DYNAMIC CONTINENTAL PVT. LTD.
(NOW KNOWN AS CURO INDIA PVT. LTD) Petitioner(s)
VERSUS
UCO BANK Respondent(s)
Date : 22/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Shraddha Saran, Adv.
Mr. Varinder Kumar Sharma,Adv. (Not Present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2016.04.22
15:42:05 IST
Reason: