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Supreme Court - Daily Orders

M/S. Dynamic Continental Pvt. Ltd. (Now ... vs Uco Bank on 22 April, 2016

Bench: S.A. Bobde, Adarsh Kumar Goel

     ITEM NO.24                              COURT NO.11                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).31588/2015

     (Arising out of impugned final judgment and order dated 13/10/2015
     in CM No.22841/2015 in RFA (OS) No.38/2011, passed by the High
     Court Of Delhi At New Delhi)

     M/S. DYNAMIC CONTINENTAL PVT. LTD.
     (NOW KNOWN AS CURO INDIA PVT. LTD)                                 Petitioner(s)

                                                    VERSUS

     UCO BANK                                                             Respondent(s)


     Date : 22/04/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                 Ms. Shraddha Saran, Adv.
                                       Mr. Varinder Kumar Sharma,Adv. (Not Present)

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.




                         (Sanjay Kumar-II)                           (Indu Pokhriyal)
                          Court Master                                  Court Master




Signature Not Verified

Digitally signed by
Suman Wadhwa
Date: 2016.04.22
15:42:05 IST
Reason: