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State of Karnataka - Section

Section 4 in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

4. Transfer by Counseling.

- Transfer of a Principal, teaching or non-teaching staff under this Act shall be through a process of counseling conducted in such manner as may be prescribed.Provided that a person who is working in the Department of Collegiate Education, in the category of Group-D posts may be transferred within the District.Provided further that a person working in the Department of Collegiate Education, in the post of Group-D category may be transferred from one District to another District only on his/her request.