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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(3) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(3)Provision shall be made to give practical training for one month (Manufacture-15 days and Analysis-15 days) in any one of the established manufacturing units.