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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(3) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(3)If the students pass out a level of any course, university may consider the admission of that student in next level on credit transfer basis from other universities or institutes.