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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2)(b) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(b)The Labour Officer (Social Security Scheme) of the respective district shall examine every application for pension in accordance with the provisions of this clause and may accept or reject the claim. The decision a: the Labour Officer (Social Security Scheme) of the respective district shall be final: