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Supreme Court - Daily Orders

Dnyanoba Dhondiba Bharekar vs Surekha Sakharam Washiwale on 2 July, 2014

Z                ITEM NO.14                     COURT NO.4                    SECTION IX

                                     S U P R E M E C O U R T O F I N D I A
                                                RECORD OF PROCEEDINGS

                Petition(s) for Special Leave to Appeal (C) NO......./2014
                                                               CC No(s).7003/2014

                (Arising out         of impugned final judgment and order dated
                12/12/2013 in        AFO NO.1249/2012 passed by the High Court Of
                Bombay)


                DNYANOBA DHONDIBA BHAREKAR                                   Petitioner(s)

                                                      VERSUS

                SUREKHA SAKHARAM WASHIWALE AND ORS                           Respondent(s)

                (with appln. (s) for c/delay in filing SLP)


                Date : 02/07/2014 This petition was called on for hearing today.

                CORAM :
                                    HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
                                    HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

                For Petitioner(s)        Mr. Sudhanshu S.Choudhari ,Adv.
                                         Mr. Vatsalya Vigya, Adv.

                For Respondent(s)        Mr. Arvind Kumar,Adv.


                            UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.02 16:12:43 IST Reason: