Supreme Court - Daily Orders
Dnyanoba Dhondiba Bharekar vs Surekha Sakharam Washiwale on 2 July, 2014
Z ITEM NO.14 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO......./2014
CC No(s).7003/2014
(Arising out of impugned final judgment and order dated
12/12/2013 in AFO NO.1249/2012 passed by the High Court Of
Bombay)
DNYANOBA DHONDIBA BHAREKAR Petitioner(s)
VERSUS
SUREKHA SAKHARAM WASHIWALE AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 02/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Sudhanshu S.Choudhari ,Adv.
Mr. Vatsalya Vigya, Adv.
For Respondent(s) Mr. Arvind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.02 16:12:43 IST Reason: