Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Revised Orissa Old Age Pension Rules, 1989

9. Sanction of applications in OAP-IV.

- The Sub-Collector shall maintain a list of all applications received by him from the Block Development Officers, Grama Panchayat-wise/Block-wise/N.A.C.-wise/Municipality-wise in form No. OAP-IV.